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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(v) in U.P. Protection of Interest of Depositors in Financial Establishment Act, 2016

(v)any amount received in the Ordinary course of business by way of security deposit, dealership deposit, earnest money or advance against order for goods or services;