Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(8) in Telangana State Industrial Project Approval and Self Certification System (Ts-Ipass) Act, 2014 (8)"Nodal Agency" means the agency notified at the State level or at the District level under section 5;
