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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(k) in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998

(k)"oil palm grower's co-operative society" means a society registered under the Maharashtra Co-operative Societies Act, 1960 (Maharashtra Act No. XXIV of 1961), as in force in the State of Goa;