Chattisgarh High Court
Shubhra Prakash vs Union Of India 46 Wpc/2339/2018 M/S Gore ... on 24 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2344 of 2018
Shubhra Prakash Versus Union of India & Others
24/10/2018 Miss Meha Kumar, counsel for the petitioner.
Shri B. Gopakumar, ASG; Shri S. Thakur, GA
and Shri Naveen Shukla on behalf of Smt. F. Mirza,
counsel for the respective respondents.
As prayed, post the matter in the week after next.
Sd/-
Judge (Prashant Kumar Mishra) Barve