Delhi High Court - Orders
Deepak Gupta & Ors vs Skyline Engineering Contracts India ... on 21 October, 2021
Author: Mukta Gupta
Bench: Mukta Gupta
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2404/2021
DEEPAK GUPTA & ORS. ..... Petitioner
Represented by: Mr. Rishi Jaiswal, Adv.
versus
SKYLINE ENGINEERING CONTRACTS INDIA PVT LTD &
ANR. ..... Respondent
Represented by: None.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 21.10.2021 The hearing has been conducted through Physical Mode.
1. Learned counsel for the petitioner states that the connected petitions are listed on 9th November, 2021 and hence this petition be also listed on the same date.
2. List the petition on 9th November, 2021.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
OCTOBER 21, 2021 'ga' Signature Not Verified Digitally Signed By:JUSTICE CRL.M.C. 2404/2021 Page 1 of 1 MUKTA GUPTA Signing Date:22.10.2021 07:44:51