Allahabad High Court
Imran Ahmed Khan vs Uptron India Limited Thr. Its Managing ... on 21 July, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 998 of 2002 Petitioner :- Imran Ahmed Khan Respondent :- Uptron India Limited Thr. Its Managing Director Petitioner Counsel :- N.N.Pandey Respondent Counsel :- S.C.Mishra,Rajesh Shukla,Sanjay Bhasin Hon'ble Satyendra Singh Chauhan,J.
Learned Standing Counsel prays for and is granted two weeks further time to file counter affidavit. List after expiry of the aforesaid period. Order Date :- 21.7.2010 BLY