Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(3) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013 (3)The master plan may provide for any other matter necessary for the proper development of such area within the scope of the Act.
