Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 21 in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995

21. Authorities charged with execution of this Act.

- The Authorities charged with carrying out the provisions of this Act, are-.
(a)the Authority and
(b)the Chairman and the Chief Executive Officer of the Authority.