Section 6 in The U.P. Dookan Aur Vanijya Adhishthan Niyamavali, 1963
6. Approval of an employer's choice of a close day [Section 8 (2)].
- Every District Magistrate shall, for the area within his jurisdictions be the authority empowered under sub-section (2) of Section 8 to approve the choice by the employer of a close day.
