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Delhi High Court - Orders

Central Bureau Of Investigation vs Manoj Kumar Agarwal & Anr on 5 September, 2023

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                                    $~21
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CRL.L.P. 420/2019 & CRL.M.A. 31888/2019
                                                CENTRAL BUREAU OF INVESTIGATION        ..... Petitioner
                                                            Through: Mr. Jeevesh Nagrath, SPP with
                                                                      Mr. Arjun Gaur, Mr. Rajat Gupta and
                                                                      Mr. Vedansh Vashisht, Advocates.
                                                            versus

                                                MANOJ KUMAR AGARWAL & ANR.             ..... Respondents
                                                            Through: Mr. N. Hariharan, Senior Advocate
                                                                     with Dr. Sushil Kumar Gupta,
                                                                     Ms. Sunita Gupta, Ms. Punya Rekha
                                                                     Angara,    Mr.     Prateek     Bhalla,
                                                                     Mr. Sharian Mukherji, Mr. Mueed
                                                                     Shah and Mr. Sakshith Bhadwaj,
                                                                     Advocates for R-1 & 2.

                                                CORAM:
                                                HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
                                                              ORDER

% 05.09.2023

1. The Special Public Prosecutor for the petitioner/CBI stated that he has received the copy of reply yesterday only and seeks time to go through the same.

2. List on 01.12.2023.

DR. SUDHIR KUMAR JAIN, J SEPTEMBER 5, 2023 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:51:56