Delhi High Court - Orders
Central Bureau Of Investigation vs Manoj Kumar Agarwal & Anr on 5 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 420/2019 & CRL.M.A. 31888/2019
CENTRAL BUREAU OF INVESTIGATION ..... Petitioner
Through: Mr. Jeevesh Nagrath, SPP with
Mr. Arjun Gaur, Mr. Rajat Gupta and
Mr. Vedansh Vashisht, Advocates.
versus
MANOJ KUMAR AGARWAL & ANR. ..... Respondents
Through: Mr. N. Hariharan, Senior Advocate
with Dr. Sushil Kumar Gupta,
Ms. Sunita Gupta, Ms. Punya Rekha
Angara, Mr. Prateek Bhalla,
Mr. Sharian Mukherji, Mr. Mueed
Shah and Mr. Sakshith Bhadwaj,
Advocates for R-1 & 2.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 05.09.2023
1. The Special Public Prosecutor for the petitioner/CBI stated that he has received the copy of reply yesterday only and seeks time to go through the same.
2. List on 01.12.2023.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 5, 2023 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:51:56