Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 33 in The Gujarat Emergency Medical Services Act, 2007 33. Definition. - In this Chapter, unless the context otherwise requires, the word "Council" means the City Council or, as the case may be, the District Council.
