Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act] State of Tripura - Subsection Section 1(2)(a) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994 (a)It shall come into force on such date as the Executive Committee may by Notification in the Tripura Gazette appoints.