Supreme Court - Daily Orders
Krishna Devi Sharma (Deceased) Through ... vs Dcm Limited on 11 October, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.7 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 2066/2016
(Arising out of impugned final judgment and order dated 02-07-2015
in CMM No. 169/2014 passed by the High Court Of Delhi At New Delhi)
KRISHNA DEVI SHARMA (DECEASED) THROUGH LR Petitioner
VERSUS
DCM LIMITED & ORS. Respondents
Date : 11-10-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner
Mrs. Nanita Sharma, AOR
For Respondents
Mr. Sanjeev Anand, AOR
Mr. Varun K. Bala, Adv.
Mr. Ankit Singh, Adv.
Mr. M.A. Krishna Moorthy, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed after two weeks.
(Deepak Guglani) (Rajinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2018.10.11
17:11:58 IST
Reason: