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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in Copies of records Etc. Rules

(2)For copying maps and plans-10 Paise per 50 [square centimeters] [Substituted by Notification No. 23-U-XVIII, dated 20-2-1963.] including cost of tracing cloth, subject to the minimum charge of Re. 1.