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Madhya Pradesh High Court

Ramapati Yadav (Dead) Thr. Lrs. ... vs Umashankar Gupta on 3 July, 2015

M . Cr . C. N o . 7 8 41 / 2 0 1 5 0 3 . 0 7 . 2 0 15 S hr i S.P. T ri p a t hi , le a r n e d c ou n s el for the p e t i ti o n e r .

Is s u e no t ic e s to t h e re s p o n d e n t o n a d m is s i on o f th i s p e t i ti o n b y r e g is t e r e d AD a n d o r di n a r y m o d e s o n p a y me n t o f P . F. a n d su p p l y o f o th e r r e q ui s it e s w it h in t e n c le a r w o r ki n g d a y s .

No t i c es b e m a d e r e tu r n a bl e wi t hi n t hr e e w e e k s . In th e m e a n t i m e th e R e g i s tr y is di r e c t e d to c al l f o r t h e r e c or d o f co n c er n e d ca s e f r o m t h e C o ur t s b e l o w .

L is t t h e c as e f or fu r t h e r h ea r in g on a d a t e t o b e f i xe d by th e R e g i s t ry .

(RAJENDRA MAHAJAN) JUDGE ac/-