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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(c) in Names Of Doordarshan Channels to be Re-Transmitted by the Cable Operators in Their Cable Services'

(c)[ regional language channel of the State/Union Territory in which the cable operator is located or the DD Bharati Channel as specified in the Schedule;] [Substituted by S.O. 157(E), dated 4.2.2002. ]