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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in The Boilers Act, 2025

(r)“steam-pipe” means any pipe through which steam passes, if—
(i)the pressure at which steam passes through such pipe exceeds three and half kilogram per square centimeters above atmosphericpressure; or
(ii)such pipe exceeds two hundred fifty-four millimeters in internal diameter and the pressure of steam exceeds one kilogram per square centimeters above the atmospheric pressure,