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Madhya Pradesh High Court

Marx Kulshresth vs The State Of Madhya Pradesh on 8 May, 2018

THE HIGH COURT OF MADHYA PRADESH WP-7521-2018 (MARX KULSHRESTH Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 08-05-2018 None for the petitioner. Adjourned.

(J.K. MAHESHWARI) sh JUDGE e ad rsshukla Pr a hy Digitally signed by RAGHVENDRA SHARAN SHUKLA ad Date: 2018.05.09 12:24:01 +05'30' M of rt ou C h ig H