Supreme Court - Daily Orders
Nitij Arenja vs Angellina Arenja on 14 July, 2023
Bench: A.S. Bopanna, Sudhanshu Dhulia
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ITEM NO.7 COURT NO.7 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2546/2022
NITIJ ARENJA Petitioner(s)
VERSUS
ANGELLINA ARENJA Respondent(s)
IA No. 173760/2022 - EX-PARTE STAY
IA No. 67318/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 67045/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 58529/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 205201/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
T.P.(C) No. 2657/2022 (XVI-A)
(FOR
FOR EX-PARTE STAY ON IA 180757/2022
IA No. 180757/2022 - EX-PARTE STAY)
Date : 14-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Prabhjit Jauhar, Adv.
Ms. Ajunee Singh, Adv.
Mr. S. S. Jauhar, AOR
Ms. Meenakshi Arora, Sr. Adv.
Ms. Anitha Shenoy, Sr. Adv.
Mr. Sanjay Abbott, Adv.
Mr. Vineet Kumar, Adv.
Ms. Harshita Gulati, Adv.
Mr. Pushpak Panchal, Adv.
Ms. Anindita Mitra, AOR
Signature Not Verified
For Respondent(s) Ms. Meenakshi Arora, Sr. Adv.
Digitally signed by
Nisha Khulbey
Date: 2023.07.14
16:40:47 IST
Reason: Ms. Anitha Shenoy, Sr. Adv.
Mr. Sanjay Abbott, Adv.
Mr. Vineet Kumar, Adv.
Ms. Harshita Gulati, Adv.
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Mr. Pushpak Panchal, Adv.
Ms. Anindita Mitra, AOR
Mr. Prabhjit Jauhar, Adv.
Ms. Ajunee Singh, Adv.
Mr. S. S. Jauhar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned senior counsel for the petitioner-husband as also the learned senior counsel for the respondent-wife. It is stated that the mediation proceedings have not fructified in any settlement. In that view of the matter, list the petitions after two weeks.
(NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR