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M/S. Tommorrowland Limited vs Housing And Urban Development ... on 27 November, 2024

Author: Surya Kant

Bench: Surya Kant

     ITEM NO.9                         COURT NO.3                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).34338/2016

     [Arising out of impugned final judgment and order dated 03-06-2016
     in RSA No.362/2014 passed by the High Court of Delhi at New Delhi]

     M/S. TOMMORROWLAND LIMITED                            Petitioner(s)
                                     VERSUS
     HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. & ANR. Respondent(s)

     IA No.56885/2019 - APPROPRIATE ORDERS/DIRECTIONS
     IA    No.39475/2019    -     PERMISSION    TO    FILE                ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     Date : 27-11-2024 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)            Mr. Tejinder Singh Dhindhsa, Sr. Adv.
                                  Mr. M.C. Dhingra, Sr. Adv.
                                  Mr. Pavan Sachdeva, Adv.
                                  Mr. Gaurav Dhingra, AOR
                                  Mr. Ishan Sachdeva, Adv.
                                  Mr. Shashank Singh, Adv.
                                  Mr. K K R Dass, Adv.

     For Respondent(s)            Ms. Meenakshi Arora, Sr. Adv.
                                  Mr. Sonal Kumar Singh, Adv.
                                  Mr. Obhirup Ghosh, Adv.
                                  Mr. Nikilesh Ramachandran, AOR

                                  Mrs. Aishwarya Bhati, A.S.G.
                                  Mr. Amrish Kumar, AOR
                                  Mrs. Suhasini Sen, Adv.
                                  Mr. Saurabh Mishra, Adv.
                                  Mrs. Vanshaja Shukla, Adv.
                                  Mr. T.S. Sabarish, Adv.
                                  Mr. Ishaan Sharma, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Signature Not Verified List on 03.12.2024.

(SATISH KUMAR YADAV) (ANU BHALLA) ADDITIONAL REGISTRAR COURT MASTER (NSH)