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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(4) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(4)
(a)The quorum for a meeting of the Academic Council shall be five members including the President. If a quorum is not present within thirty minutes after the time appointed for the meeting, the meeting shall not be held and the Member-Secretary shall make a record of the fact and the same shall be signed by the President.
(b)If, at any point of time during the progress of a meeting, any member calls attention to the number of members present the President shall, within a reasonable time, count the number of members present, and if a quorum is not present, he shall adjourn the meeting, Every such adjournment shall be recorded and shall be signed by the President.
(c)When a meeting of the Academic Council is adjourned for want of quorum as provided under clause (a) and (b) above the President shall have power to reconvene its meeting to transact business mentioned in the original agenda. In such an event no quorum for holding a meeting shall be necessary.