Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 5 in Industrial Court Formation of Benches Rules, 2005 5. Save as otherwise provided by law or these Rules or by general or special orders of the President, all matters shall be heard and disposed of by a Bench of one member.
