Section 13(2)(b) in Andhra Pradesh Municipalities and Nagar Panchayats (Usage of Electronic Voting Machines) Rules, 2001

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(b)fails or refuses to produce his identity card as required by sub rule (3) of rule 10 he shall not be allowed to vote.

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