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State of Odisha - Section

Section 42 in The Orissa Ayurvedic Medicine Rules, 1960

42.

The office of the Council shall be kept open during the day when Government Secretariat Offices are kept open. The Registrar shall not absent himself from duties without the permission of the President. The President shall grant leave to the Registrar in accordance with the principles laid down in the Orissa Leave Rules applicable to Government servants of similar pay scale.