Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Goa - Subsection Section 4(viii) in The Goa Oil Palm (Regulation of Production and Processing) Act, 1998 (viii)To take steps for prevention and control of oil palm diseases and pests and render help for development of the oil palm cultivation;
