Rajasthan High Court - Jaipur
M/S Shree Balaji Enterprises vs The State Of Rajasthan on 9 March, 2022
Bench: Pankaj Bhandari, Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 12928/2020
M/s Shree Balaji Enterprises
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Praveen Kumar Jain For Respondent(s) : Mr. Sheetanshu Sharma HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 09/03/2022 Office is directed to de-tag the present civil writ petition from bunch of petitions.
List the matter after one week.
(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J Ritu/77 (Downloaded on 16/03/2022 at 09:09:24 PM) Powered by TCPDF (www.tcpdf.org)