Supreme Court - Daily Orders
Jhantu Bikash Das vs The High Court Of Tripura And Ors. on 4 January, 2017
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.36 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 37671/2016
(Arising out of impugned final judgment and order dated 05/09/2016
in WPC No. 404/2016 passed by the High Court Of Tripura At
Agarthala)
JHANTU BIKASH DAS Petitioner(s)
VERSUS
THE HIGH COURT OF TRIPURA AND ORS Respondent(s)
(with interim relief and office report)
Date : 04/01/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. R.P. Bhatt, Sr. Adv.
Mr. Manoj, Adv.
Ms. Aparna Sinha,Adv.
Mr. M.T. Reddy, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted. List the appeal in the first week of August, 2017.
(DEEPAK MANSUKHANI) (RAJINDER KAUR)
AR-cum-PS Court Master
Signature Not Verified
Digitally signed by
DEEPAK MANSUKHANI
Date: 2017.01.05
15:47:58 IST
Reason: