Delhi High Court - Orders
Sharp Menthol India Ltd vs Union Of India And Ors on 24 February, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R-20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12553/2009
SHARP MENTHOL INDIA LTD ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ORS ..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 24.02.2023
1. None appears for the petitioner.
2. It is seen that none had appeared for the petitioner on the previous hearing as well (that is hearing held on 10.02.2023).
3. The petition is, accordingly, dismissed.
VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 24, 2023 Ch Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:27.02.2023