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Delhi High Court - Orders

Sharp Menthol India Ltd vs Union Of India And Ors on 24 February, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                          $~R-20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 12553/2009
                                SHARP MENTHOL INDIA LTD                      ..... Petitioner
                                              Through: None.
                                              versus
                                UNION OF INDIA AND ORS                     ..... Respondents
                                              Through:

                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                             ORDER

% 24.02.2023

1. None appears for the petitioner.

2. It is seen that none had appeared for the petitioner on the previous hearing as well (that is hearing held on 10.02.2023).

3. The petition is, accordingly, dismissed.

VIBHU BAKHRU, J AMIT MAHAJAN, J FEBRUARY 24, 2023 Ch Signature Not Verified Digitally Signed By:Dushyant Rawal Signing Date:27.02.2023