Section 3(14)(iii) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

(iii)if the 'X' mark is not marked on the voting paper in the manner as stated in sub regulation (12);

Legal Document View