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State of Mizoram - Section

Section 44 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

44. Irrelevance or repetition.

- The Chairman, after having drawn the attention of the Council to the conduct of a member who persists in irrelevance or in tedious repetition either of his own arguments or of the arguments used by other members in debate, may direct him to discontinue his speech.