Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(13) in The Tuljapur Development Authority Act, 2008 (13)"Tuljapur Development Master Plan" means the plan for development of Tuljapur Development Master Plan Area sanctioned by the State Government for the purposes of this Act;
