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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(5) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(5)An Identity Card once issued shall remain valid for a period of ten years with the effect from the date of issue and shall have to be renewed within six months after expiry of this period.CHAPTER-III The State Co-ordination Committee