Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9 in Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Rules, 1997 9. Difference, if any 10. Remarks II. Details of fees, deposits, any other collection made other than tuition fees under whatever name it may be called
