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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(2) in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

(2)If a voter after obtaining a ballot paper decides not to use it, he shall return it to the Presiding Officer, and the ballot paper so return shall be marked as "returned-cancelled" by the Presiding Officer.