Delhi High Court - Orders
Vmvs Textiles Private Limited vs Income Tax Officer Ward 26(1) & Anr on 6 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~35 & 187
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5962/2023
VMVS TEXTILES PRIVATE LIMITED .....Petitioner
Through: Mr. Prashant Shukla, Adv.
versus
INCOME TAX OFFICER WARD 26(1)
& ANR. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 06.12.2024 CM APPL. 71339/2024 (for withdrawal of writ petition)
1. This is an application filed by the petitioner seeking liberty to withdraw the writ petition.
2. Bearing in mind the disclosures made, the application is allowed. The writ petition shall stand dismissed as withdrawn.
3. Application stands disposed of. W.P.(C) 5962/2023
4. The matter is listed today pursuant to office note seeking correction of the next date of hearing fixed.
5. In view of the order passed above in CM APPL. 71339/2024, no further directions need be passed. The matter shall stand consigned to the record.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 06, 2024 Ch This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2024 at 22:57:39