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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(2) in Kamdhenu University Act, 2009

(2)An institution, which desires to have such recognition, shall make an application to the Registrar and shall give full information in the application in respect of the following matters, namely
(a)constitution and personnel of the managing body;
(b)Subjects and courses in regard to which recognition is sought;
(c)accommodation, equipments, library facilities and the number of students for whom provision has been or is proposed to be made;
(d)the strength of the staff, their qualifications and salaries and the research work done by them;
(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipments and for the continued maintenance and efficient working of the institution.