Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The National Small Savings Fund (Custody and Investment) Rules, 2001

7. Deposits etc., withdrawals etc., and payment of Interest.

- Deposits into, withdrawals from and disbursement by way of interest etc. as the case may be under the Small Savings Schemes shall be regulated in accordance with the provisions of the Acts or Rules governing them as may be in force from time to time.