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State of Arunachal Pradesh - Section

Section 8 in Venkateshwara Open University Act, 2012

8. Admissions and Standards.

(1)Admission to the different academic programmes shall be made or conducive with the laws for the time being in force.
(2)The University shall ensure that the academic standards of the courses offered by the University are in accordance with the guidelines of the University Grants Commission and the statutory bodies as the case may be The teacher-students ratio shall be in accordance with the guidelines of the University Grants Commission and specific council.