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Kerala High Court

Bhaskaran vs Kalliani on 6 June, 2008

Author: K.P.Balachandran

Bench: K.P.Balachandran

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

SA.No. 526 of 1995()



1. BHASKARAN
                      ...  Petitioner

                        Vs

1. KALLIANI
                       ...       Respondent

                For Petitioner  :SRI.V.V.SURENDRAN

                For Respondent  :SRI.N.J.JOHNSON

The Hon'ble MR. Justice K.P.BALACHANDRAN

 Dated :06/06/2008

 O R D E R
              K.P.BALACHANDRAN, J.
          ------------------------------------------------
                     S. A. No.526 of 1995
          ------------------------------------------------
            Dated this the 6th day of June, 2008

                         JUDGMENT

When this Second Appeal of 1995 came up for final hearing before me, counsel for the appellant is absent and there is no representation even on his behalf.

In the result, I dismiss this Second Appeal for default.

K.P.BALACHANDRAN, JUDGE kns/-