Kerala High Court
Bhaskaran vs Kalliani on 6 June, 2008
Author: K.P.Balachandran
Bench: K.P.Balachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
SA.No. 526 of 1995()
1. BHASKARAN
... Petitioner
Vs
1. KALLIANI
... Respondent
For Petitioner :SRI.V.V.SURENDRAN
For Respondent :SRI.N.J.JOHNSON
The Hon'ble MR. Justice K.P.BALACHANDRAN
Dated :06/06/2008
O R D E R
K.P.BALACHANDRAN, J.
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S. A. No.526 of 1995
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Dated this the 6th day of June, 2008
JUDGMENT
When this Second Appeal of 1995 came up for final hearing before me, counsel for the appellant is absent and there is no representation even on his behalf.
In the result, I dismiss this Second Appeal for default.
K.P.BALACHANDRAN, JUDGE kns/-