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Delhi High Court - Orders

Tommorrowland Limited vs Hdfc Bank Ltd on 15 February, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~A-20 to 49
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           FAO(OS) 38/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      HDFC BANK LTD.                                                               ..... Respondent
                                                                   Through:                                      Mr.Raman Kapur, Sr.Advocate with
                                                                                                                 Mr.Rishab Roi Jain and Mr.Arjun
                                                                                                                 Mitra, Advocates.

                                          +           FAO(OS) 45/2022
                                                      TOMMORROWLAND LIMITED             ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      SHARMA AND CO. AND OTHERS                                                ..... Respondents
                                                                  Through:

                                          +           FAO(OS) 46/2022
                                                      TOMMORROWLAND LIMITED             ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      V. JETHALAL RAMJI SHARE BROKERS PVT LTD & ORS.
                                                                                         ..... Respondents
                                                                    Through:

                                          +           FAO(OS) 47/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.




                                           FAO(OS) 38/2022 & other connected matters                                                         Page 1 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:58
                                                                                          versus

                                                      HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
                                                      DEVELOPMENT CORPORATION LTD.         ..... Respondent
                                                                  Through: Mr.Anil Kumar Yadav, AAG with
                                                                           Ms.Noopur Singhel, Advocate.

                                          +           FAO(OS) 85/2022 & CM APPL.31837/2022
                                                      HDFC BANK LIMITED                                                          ..... Appellant
                                                                   Through:                                      Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      TOMORROWLAND LIMITED                ..... Respondent
                                                                 Through: Mr.Pavan Sachdeva, Advocate.

                                          +           FAO(OS) 48/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      ESSAR CAPITAL LTD. NOW KNOWN AS VAJRESH
                                                      CONSULTANT LIMITED                 ..... Respondent
                                                                    Through:

                                          +           FAO(OS) 49/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      JALAN AND CO.                                                                ..... Respondent
                                                                                         Through:                Mr.Aaditya Vijay Kumar, Advocate
                                                                                                                 with Ms.Akshita Katoch, Advocate.




                                           FAO(OS) 38/2022 & other connected matters                                                          Page 2 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:58
                                           +           FAO(OS) 50/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      STERLING HOLIDAY FINANCIAL SERVICES LTD
                                                                                          ..... Respondent
                                                                   Through: Mr.Sameer Nandwani, Advocate.

                                          +           FAO(OS) 51/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      VEERHEALTH CARE LTD                                                         ..... Respondent
                                                                  Through:

                                          +           FAO(OS) 52/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      NICCO UCO ALLIANCE CREDIT LTD         ..... Respondent
                                                                   Through: Mr.Rahul Gupta, Advocate with
                                                                            Mr.Arav Kapoor, Ms.Mansha Gupta,
                                                                            Mr.Ragwendra       Pratap      Rao,
                                                                            Advocates.

                                          +           FAO(OS) 53/2022
                                                      TOMMORROWLAND LIMITED                                                       ..... Appellant
                                                                                         Through:                Mr.Pavan Sachdeva, Advocate.

                                                                                         versus



                                           FAO(OS) 38/2022 & other connected matters                                                          Page 3 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:58
                                                       ANALYSIS TRADE CONSULTANCY LLP                                            ..... Respondent
                                                                                         Through:                Mr.Rajesh Banati, Advocate with
                                                                                                                 Mr.Ashish Sareen and Mr.Adil
                                                                                                                 Asghar, Advocates.

                                          +           FAO(OS) 54/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      NAVODAY MANAGEMENT SERVICES LIMITED
                                                                                      ..... Respondent
                                                                 Through:

                                          +           FAO(OS) 55/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      PRESSMAN ADVERTISING LIMITED           ..... Respondent
                                                                  Through: Mr.Indranil Ghosh, Advocate.

                                          +           FAO(OS) 56/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      MADAN BAFNA AND CO. & ANR.                                                ..... Respondents
                                                                  Through:

                                          +           FAO(OS) 57/2022
                                                      TOMMORROWLAND LIMITED                                                     ..... Appellant




                                           FAO(OS) 38/2022 & other connected matters                                                        Page 4 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:58
                                                                                          Through:                Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      REAL GROWTH FINANCIAL SERVICES LTD NOW RGF
                                                      CAPITAL MARKETS LTD                ..... Respondent
                                                                  Through:

                                          +           FAO(OS) 58/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      SANCHAY FINVEST LIMITED               ..... Respondent
                                                                  Through: Mr.Sudhanshu Palo, Advocate with
                                                                            Mr.Rakesh Kumar Palo, Advocate.

                                          +           FAO(OS) 59/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      R. N. AHUJA AND CO.                                                         ..... Respondent
                                                                    Through:

                                          +           FAO(OS) 60/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      HEMDEV SECURITIES INDIA PVT. LTD.                                           ..... Respondent
                                                                  Through:




                                           FAO(OS) 38/2022 & other connected matters                                                         Page 5 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:58
                                           +           FAO(OS) 61/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      PRASAD AND CO. AND OTHERS              ..... Respondents
                                                                   Through: Mr.L.K.Singh, Advocate for R-1&2.

                                          +           FAO(OS) 62/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      S. K. NAHATA AND CO. & ORS.                                                 ..... Respondents
                                                                    Through:

                                          +           FAO(OS) 63/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus

                                                      DCM FINANCIAL SERVICES LTD             ..... Respondent
                                                                   Through: Mr.Sachin Chopra, Advocate with
                                                                            Mr.Karan Babuta, Advocate.

                                          +           FAO(OS) 64/2022
                                                      TOMMORROWLAND LIMITED                                                       ..... Appellant
                                                                                         Through:                Mr.Pavan Sachdeva, Advocate.

                                                                   versus
                                                      CLARITY FINANCIAL SERVICES LTD.                                             ..... Respondent
                                                                                         Through:




                                           FAO(OS) 38/2022 & other connected matters                                                          Page 6 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:58
                                           +           FAO(OS) 65/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.
                                                                                         versus
                                                      MANOJ BHARGAVA AND CO.                                                      ..... Respondent
                                                                      Through:
                                          +           FAO(OS) 66/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.
                                                                                         versus
                                                      DWARKADAS HARINARAYAN MAHESHWARI & ORS.
                                                                                               ..... Respondents
                                                                      Through: Mr.Aaditya Vijay Kumar, Advocate
                                                                               with Ms.Akshita Katoch, Advocate.
                                          +           FAO(OS) 68/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.
                                                                versus
                                                      DHIRAJ MANILAL THAKAR                  ..... Respondent
                                                                   Through: Mr. Rushabh N. Kapadia, Advocate.
                                          +           FAO(OS) 69/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.
                                                                versus

                                                      DOLF LEASING LIMITED                                                       ..... Respondent
                                                                    Through:                                     Mr.Kunal Manav, Advocate.

                                          +           FAO(OS) 70/2022
                                                      TOMMORROWLAND LIMITED              ..... Appellant
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                                                                         versus



                                           FAO(OS) 38/2022 & other connected matters                                                         Page 7 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:59
                                                       SHAKTI AND CO. & ORS.                                                           ..... Respondents
                                                                                         Through:                Mr.Aaditya Vijay Kumar, Advocate
                                                                                                                 with Ms.Akshita Katoch, Advocate.

                                          +           FAO(OS) 116/2022 & CM APPL.44208/2022
                                                      HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
                                                      DEVELOPMENT CORPORATION LTD                                                     ..... Appellant
                                                                                         Through:                Mr.Anil Kumar Yadav, AAG with
                                                                                                                 Ms.Noopur Singhel, Advocate.

                                                                                         versus

                                                      TOMMORROWLAND LIMITED              ..... Respondent
                                                                Through: Mr.Pavan Sachdeva, Advocate.

                                          +           FAO(OS) 125/2022 &                                    CM             APPLs.47561-47562/2022       and
                                                      47564/2022
                                                      DOLF LEASING LTD.                                                               ..... Appellant
                                                                                         Through:                Mr.Kunal Manav, Advocate.

                                                                                         versus

                                                      TOMMORROWLAND LIMITED                                                           ..... Respondent
                                                                                         Through:                Mr.Pavan Sachdeva, Advocate.

                                          +           FAO(OS) 140/2022 & CM APPLs.52288/2022, 52290-52291/2022
                                                      DCM FINANCIAL SERVICES LTD.                                                     ..... Appellant
                                                                                         Through:                Mr.Sachin Chopra, Advocate with
                                                                                                                 Mr.Karan Babuta, Advocate.

                                                                versus
                                                      TOMMORROWLAND LIMITED                                                           ..... Respondent
                                                                                         Through:                Mr.Pavan Sachdeva, Advocate.




                                           FAO(OS) 38/2022 & other connected matters                                                              Page 8 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:59
                                           CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 15.02.2024 List on 18th July, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J FEBRUARY 15, 2024/TS FAO(OS) 38/2022 & other connected matters Page 9 of 9 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/02/2024 at 23:28:59