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Himachal Pradesh High Court

Baba Balak Nath Temple Trust vs . Sulekha on 1 April, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Baba Balak Nath Temple Trust vs. Sulekha Sharma & anr.

.

LPA No. 184 of 2022 1.4.2023 Present: Mr. K.D.Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the appellants.

Mr. Bhuvnesh Sharma, Senior Advocate with Ms. Meena, Advocate, for respondent No. 1.

Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta and Mr. Yash Wardhan r Chauhan, Senior Additional Advocates General with Ms. Priyanka Chauhan, Deputy Advocate General, for respondent No. 2­State.

List on 19.4.2023, as prayed for.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge April 1, 2023 (kalpana) ::: Downloaded on - 03/04/2023 20:37:18 :::CIS