Bombay High Court
Abdul Aziz Choudhary And Abdul Rahim G. ... vs Mohammed Ali Mohammed Salih And Another on 16 March, 2020
Bench: R.D. Dhanuka, Surendra Pandharinath Tavade
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEALS NO. 84 OF 2020
In
ARBITRATION PETITION 773 OF 2017
Islammuddin Bahadur And Anr. ....Petitioner
V/S
Mohammed Ali Mohammed Salih And Anr. ....Respondent
WITH APPEALS NO. 89 OF 2020 In ARBITRATION PETITION 772 OF 2017 Ikram Khamil Qureshi ....Petitioner V/S Mohammed Ali Mohammed Salih And Another ....Respondent WITH APPEALS NO. 86 OF 2020 In ARBITRATION PETITION 774 OF 2017 Roshan Najruddin Khan And Nazna Bano ....Petitioner Roshan Khan V/S Mohammed Ali Mohammed Salih, Prop. Of ....Respondent Myco Construction Co. And Another WITH APPEALS NO. 85 OF 2020 In ARBITRATION PETITION 769 OF 2017 Page 1/2 ::: Uploaded on - 16/03/2020 ::: Downloaded on - 20/03/2020 00:42:15 ::: Shadab Yusuf Mukadam And Tahsin Shadab ....Petitioner Mukadam V/S Mohammed Ali Mohammed Salih And Anr ....Respondent WITH COMMERCIAL APPEAL LODGING NO. 167 OF 2019 In COMMERCIAL ARBITRATION PETITION 553 OF 2017 Abdul Aziz Choudhary And Abdul Rahim G. ....Petitioner Chaudhary V/S Mohammed Ali Mohammed Salih And Another ....Respondent CORAM : R.D. DHANUKA & SURENDRA PANDHARINATH TAVADE, JJ DATE : 16th March, 2020 P.C. :
Stand over to 23/03/2020 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 16/03/2020 ::: Downloaded on - 20/03/2020 00:42:15 :::