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Calcutta High Court

M/S. Aditya Birla Capital Ltd vs M/S. Lokenath Enterprise And Ors on 5 August, 2025

Author: Shampa Sarkar

Bench: Shampa Sarkar

   ORDER                                                               O-58
                           IN THE HIGH COURT AT CALCUTTA
                                COMMERCIAL DIVISION
                                    ORIGINAL SIDE

                                  AP-COM/480/2025
                           M/S. ADITYA BIRLA CAPITAL LTD.
                                         VS
                         M/S. LOKENATH ENTERPRISE AND ORS.

    BEFORE:
    The Hon ' ble JUSTICE SHAMPA SARKAR
    Date: 5th August 2025.

                                                                   Appearance:
                                                        Ms. Zoya Khanum, Adv.
                                                               ...for petitioner.
                                                        Ms. Ranjana Seal, Adv.
                                                            ... for respondents.

The Court:- An adjournment is being prayed for on behalf of the petitioner. The petitioner is not inclined to pursue the matter at this stage. The matter has been in the list for a considerable time. Under such circumstances, let the matter go out of the list.

(SHAMPA SARKAR, J.) S. Kumar / R. D. Barua