Calcutta High Court
M/S. Aditya Birla Capital Ltd vs M/S. Lokenath Enterprise And Ors on 5 August, 2025
Author: Shampa Sarkar
Bench: Shampa Sarkar
ORDER O-58
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
AP-COM/480/2025
M/S. ADITYA BIRLA CAPITAL LTD.
VS
M/S. LOKENATH ENTERPRISE AND ORS.
BEFORE:
The Hon ' ble JUSTICE SHAMPA SARKAR
Date: 5th August 2025.
Appearance:
Ms. Zoya Khanum, Adv.
...for petitioner.
Ms. Ranjana Seal, Adv.
... for respondents.
The Court:- An adjournment is being prayed for on behalf of the petitioner. The petitioner is not inclined to pursue the matter at this stage. The matter has been in the list for a considerable time. Under such circumstances, let the matter go out of the list.
(SHAMPA SARKAR, J.) S. Kumar / R. D. Barua