Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(c) in The Punjab Motor Spirit (Taxation of Sales) Rules, 1939

(c)Every dealer shall subscribe at the bottom of the monthly return in Form P.C., a declaration duly signed by himself for his duly authorised manager or agent to the effect that the particulars set out therein are true and accurate to the best of his knowledge and belief.