Allahabad High Court
Digambar Pandey And 3 Others vs State Of U.P. And Another on 25 October, 2024
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:172244 Court No. - 72 Case :- APPLICATION U/S 482 No. - 34286 of 2024 Applicant :- Digambar Pandey And 3 Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Raj Kumar Mishra Counsel for Opposite Party :- Anil Kumar Tiwari,G.A. Hon'ble Rajeev Misra,J.
For orders, see order of date passed in Application U/s 482 Cr.P.C. No. 33009 of 2024 (Digambar Pandey and 3 Others Vs. State of U.P. and Another).
Order Date :- 25.10.2024 Vinay