Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Assam - Subsection Section 17(7) in Assam Yoga Council Act, 2018 (7)To acknowledge the University about the grant of affiliation to all institution and hospital, teaching students and treating patients under the Yoga Council or the withdrawal or suspension of affiliation and accreditation of such an institution;
