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State of Tamilnadu - Section

Section 9 in Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970

9. Planting of trees.

- No tree shall be planted by any person or authority within the limits of the distance of a Civil Aerodrome mentioned at Serial No.9 of Schedule I, without first obtaining the permission in writing from the Aerodrome Authority.