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State of Sikkim - Section

Section 27 in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

27. Disobedience by bus driver or conductor of direction of an employee.

- If any driver or conductor of any transport vehicle disobeys the reasonable directions of any employee or Police officer, he shall be punished with imprisonment for a term which may extend to one month.