Section 22 in Tripura Foodgrains (Distribution) Control Order, 1972
22. Surrender of documents by appointed retailer.
- Every appointed retailer, when so required by an officer authorised by the Director in this behalf, shall-(a)surrender to such officer all authorities and documents delivered to such appointed retailers under or for the purpose of this Order ; and(b)furnish such particulars, accounts and information relating to his dealings in and stocks of any foodgrains as may be required.
