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Bombay High Court

Etisalat Db Telecom Pvt Ltd vs Punjab National Bank And 5 Ors on 20 August, 2019

Author: S.J. Kathawalla

Bench: S.J. Kathawalla

kpd                                           1    / 1                         901-S-631-2013.doc

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                          NOTICE OF MOTION NO. 1603 OF 2013
                                                  IN
                                       SUIT NO. 631 OF 2013
Etisalat DB Telecom Pvt. Ltd.                                     ...        Plaintif
         Versus
Punjab National Bank through the Ofcial Liquidator,
High Court, Bombay and others                                     ...        Defendants


Ms. Mansi Kaku alongwith Ms. Aishwarya Bedekar and Mr. Praveer instructed by
Res Legal for the Plaintif.
Mr. Prashant Chawan alongwith Mr. Prasanna Sarpotdar and Mr. Ravindra Chile
instructed by PS Legal for Defendant No.1.
Mr. Chirag Mody alongwith Ms. Prachi Garg and Ms. Saloni Shah instructed by DSK
Legal for Defendant Nos.2 to 6.

                                         CORAM : S.J. KATHAWALLA, J.

DATED : 20th AUGUST, 2019 (In Chambers) P.C.:

Pending the hearing and fnal disposal of the Suit, the order dated 20 th August, 2013 shall continue. The above Notice of Motion is accordingly disposed of. Place the above Suit before the Regular Court for hearing in normal course.
( S.J. KATHAWALLA, J. ) ::: Uploaded on - 21/08/2019 ::: Downloaded on - 22/08/2019 00:21:23 :::